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[Cites 0, Cited by 0] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(6) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(6)The Vice-Chairman of the Board shall himself or depute any officer to inspect the cash and store account of the marketing committee at least half yearly and it shall be the duty of the Secretary of marketing committee to afford all facilities and produce all documents for such periodical inspection.