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[Cites 0, Cited by 0] [Section 139A(5)] [Section 139A] [Entire Act]

Union of India - Subsection

Section 139A(5)(iv) in The Income Tax Act, 1961

(iv)[ in all ] [Inserted by Act 21 of 2006, Section 32 (w.e.f. 1.6.2006).][* * *] [ The word " quarterly" omitted by Act 33 of 2009, Section 53, for " quarterly" (w.e.f. 1.10.2009).][statements prepared and delivered or caused to be delivered in accordance with the provisions of sub-section (3) of section 200:] [Inserted by Act 21 of 2006, Section 32 (w.e.f. 1.6.2006).]