Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(i) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (i)"Act" means the Tamil Nadu Agricultural Produce .Marketing (Regulation) Act, 1987 (Tamil Nadu Act 27 of 1989);
