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Bengal Presidency - Section

Section 1205 in Police Regulations, Bengal , 1943

1205. Pay of officers on temporary deputation to another district.

- The pay of subordinate officers on temporary deputation shall be drawn in the district to which they are deputed on the strength of last pay certificates.Exception - When an officer is deputed from the border police-station of a district to the border police-station of an adjoining district in order to gain a personal knowledge of bad characters his pay will be drawn in the district from which he is deputed.