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[Cites 0, Cited by 0] [Section 31B] [Entire Act]

State of Karnataka - Subsection

Section 31B(2) in The Karnataka Minor Mineral Concession Rules, 1994

(2)The cover containing the tender shall be superscribed with the words " Tender against Notification No Dated " It shall be delivered to the Director to such officer as the Director may authorise to receive, not later than the date and time fixed for the receipt of the tenders.