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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

(2)Any person intending to have a trade in the animals or birds or their products shall apply for a Commercial Licence to the Licensing Officer in Form-I: