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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(5a) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(5a)[ "District Mandi Officer" means an Officer appointed as such by the Secretary of the Board;] [Inserted vide Notification No. 11(13)-M-III 83/9379 dated 4th May, 1988.]