Section 16 in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985

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The Andhra Pradesh (Krishna and Godavari Delta Area) Drainage Cess Act, 1968 is hereby repealed.[THE SCHEDULE(See Section 3 (1))

Sl.No.	Name of the Division	The maximum rate at which Drainage Cess may be collected.
1.	The Godavari Eastern Delta.	Rs.30/- per acre per annum.
2.	The Godavari Central Delta.	Rs.30/- per acre per annum.
3.	The area consisting of the Godavari Western Delta, the Krishna Eastern and the Krishna Central Delta.	Rs.50/- per acre per annum.
4.	The Krishna Western Delta.	Rs.40/- per acre per annum.
5.	The Sangam Delta of Pennar River.	Rs.40/- per acre per annum.
6.	The Nellore Delta of Pennar River.	Rs.40/- per acre per annum.

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