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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3) in The Calcutta Metro Railway General Rules, 2000

(3)The driving motorman shall, while driving in "Coded Manual" or "Restricted Manual" or "OFF" mode, regulate and control the running of the train on a section according to the time table and avoid exceeding maximum permissible speed or loss of time. The driving motorman shall observe all speed restrictions specified on a section.