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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(b) in The Rajasthan Mica Act, 1958

(b)have in his possession or sell mica extracted from a mica dump of which he is in possession, except under a dealer's license or or except mica extracted under a prospecting license or mining lease held by him: