Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Constitution Subarticle Section 4(a) in THE CONSTITUTION (TWENTY-SEVENTH AMENDMENT) ACT, 1971 (a)in clause (1),-(i)after entry (e), the following entries shall be inserted, namely:-
