Section 45ZE(1)(g) in The Reserve Bank of India Act, 1934

[Cites 0, Cited by 0] [Section 45ZE(1)] [Section 45ZE] [Entire Act]

(g)has acquired any post referred to in clauses (ii), (iii), (iv) and clause (v) of the proviso to sub-section (1) of section 45ZC; or

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