Section 2(1)(c) in The State Newspapers (Incitements to Offence) Act, Samvat 1971

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(c) in The State Newspapers (Incitements to Offence) Act, Samvat 1971

(c)"Printing Press" includes all engines, machinery, types, lithographic stones, implements, utensils and other plant or materials used for the purposes of printing.

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State of Jammu-Kashmir - Subsection

Section 2(1)(c) in The State Newspapers (Incitements to Offence) Act, Samvat 1971