Madhya Pradesh High Court
Sachin Gupta vs The Municipal Corporation Thr on 28 January, 2016
WP No. 7014/2015
1
28.01.2016
Shri P.C. Chandil, learned counsel for the
petitioner.
Shri Deepak Khot, learned counsel for
respondent No.1.
Shri Vishal Mishra, learned Deputy Advocate General for the respondents No.2 and 3.
Shri V.K. Bhardwaj, Senior Advocate with Shri Anvesh Jain, learned counsel for the respondent No.4.
Learned counsel appearing for the respondents No.1 and 4 pray for and are granted two weeks' time to file reply.
List immediately thereafter.
(R. S. Jha) (M.K. Mudgal) (alok) Judge Judge