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Madhya Pradesh High Court

Sachin Gupta vs The Municipal Corporation Thr on 28 January, 2016

                                                WP No. 7014/2015
                                      1

         28.01.2016
                 Shri P.C. Chandil, learned counsel for the
         petitioner.
                 Shri     Deepak   Khot,   learned   counsel    for
         respondent No.1.

Shri Vishal Mishra, learned Deputy Advocate General for the respondents No.2 and 3.

Shri V.K. Bhardwaj, Senior Advocate with Shri Anvesh Jain, learned counsel for the respondent No.4.

Learned counsel appearing for the respondents No.1 and 4 pray for and are granted two weeks' time to file reply.

List immediately thereafter.

             (R. S. Jha)                        (M.K. Mudgal)
(alok)         Judge                               Judge