Section 34 in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961
34. [ Election to be made within prescribed period. [Added vide Notification No. GSR 264/PA/23/61/S.43/Amd (6)/66 dated 11.10.66.]
- The election of members referred to in sub-section (2) of section 12, shall be made and communicated to the State Government within a period of three months of the date on which direction is issued by the Government to the Deputy Commissioner.]
