Section 8 in Rules Regulating the Conditions of Sale of Timber from Established Depots
8.
The Divisional Forest Officer shall have the power without assigning any reason to :-(a)prohibit any one from bidding at any stage of the auction;(b)reject the highest or any bid;(c)accept the highest or any bid; and(d)withdraw any lot from the auction at any stage notwithstanding the readiness of the bidders to purchase the same.
