Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 67 in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010 67. Was there any indication of oil contamination of the ballast water before or during discharge into the sea?
