Delhi High Court - Orders
M/S Gagan Infraenergy Ltd. Earlier ... vs Deputy Director Directorate Of ... on 29 July, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~94
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11264/2021 & CM APPL. 42633/2024
M/S GAGAN INFRAENERGY LTD. EARLIER KNOWN
AS M/S GAGAN SPONGE IRON PVT. LTD. THROUGH
ITS AUTHORIZED REPRESENTATIVE SH. AJAY
SEHGAL .....Petitioner
Through: Mr. Anirudh Sharma, Mr. Hemant
Shah, Mr. Gurpreet Singh Parwanda,
Mr. Pallav Srivastava, Ms. Sonali
Sharma and Mr. Saurabh Pal,
Advocates
versus
DEPUTY DIRECTOR DIRECTORATE OF
ENFORCEMENT & ANR. .....Respondents
Through: Mr. Anurag Ahluwalia, Mr. Kritagya
Kumar Kait and Mr. Abhay Singh,
Advocates for R-1 & 2
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 29.07.2024 CM APPL. 42632/2024 (for directions)
1. The present application is filed under section 151 CPC seeking necessary direction to the respondents for compliance of the order dated 22.05.2024 passed in CM. APPL No. 12347/2024.
2. Mr. Anurag Ahluwalia, CGSC for the respondents no. 1 and 2 stated that to impugn the order dated 22.05.2024, an LPA has already been filed which is likely to be listed within a week.
3. List on 05.08.2024.
DR. SUDHIR KUMAR JAIN, J JULY 29, 2024 sk/am This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/08/2024 at 23:36:02