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Delhi High Court - Orders

M/S Gagan Infraenergy Ltd. Earlier ... vs Deputy Director Directorate Of ... on 29 July, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~94
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11264/2021 & CM APPL. 42633/2024
                                                M/S GAGAN INFRAENERGY LTD. EARLIER KNOWN
                                                AS M/S GAGAN SPONGE IRON PVT. LTD. THROUGH
                                                ITS AUTHORIZED REPRESENTATIVE SH. AJAY
                                                SEHGAL                                   .....Petitioner
                                                                                      Through:                 Mr. Anirudh Sharma, Mr. Hemant
                                                                                                               Shah, Mr. Gurpreet Singh Parwanda,
                                                                                                               Mr. Pallav Srivastava, Ms. Sonali
                                                                                                               Sharma and Mr. Saurabh Pal,
                                                                                                               Advocates
                                                         versus
                                        DEPUTY DIRECTOR DIRECTORATE OF
                                        ENFORCEMENT & ANR.                             .....Respondents
                                                         Through: Mr. Anurag Ahluwalia, Mr. Kritagya
                                                                     Kumar Kait and Mr. Abhay Singh,
                                                                     Advocates for R-1 & 2
                                        CORAM:
                                        HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                         ORDER

% 29.07.2024 CM APPL. 42632/2024 (for directions)

1. The present application is filed under section 151 CPC seeking necessary direction to the respondents for compliance of the order dated 22.05.2024 passed in CM. APPL No. 12347/2024.

2. Mr. Anurag Ahluwalia, CGSC for the respondents no. 1 and 2 stated that to impugn the order dated 22.05.2024, an LPA has already been filed which is likely to be listed within a week.

3. List on 05.08.2024.

DR. SUDHIR KUMAR JAIN, J JULY 29, 2024 sk/am This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/08/2024 at 23:36:02