Delhi High Court - Orders
Exemption) Star Wire (India) Ltd vs United India Insurance Co. Ltd on 7 February, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 151/2022 and I.A. 2085/2022(Section 151 CPC for
exemption)
STAR WIRE (INDIA) LTD. ..... Petitioner
Through Mr. Sidharth Joshi, Adv.
versus
UNITED INDIA INSURANCE CO. LTD. ..... Respondent
Through
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 07.02.2022 (By video conference on account of COVID-19)
1. An adjournment is sought on the ground of personal difficulty of arguing counsel.
2. Renotify on 21st April, 2021.
C. HARI SHANKAR, J FEBRUARY 7, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:11.02.2022 20:05:45