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Delhi High Court - Orders

Exemption) Star Wire (India) Ltd vs United India Insurance Co. Ltd on 7 February, 2022

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~23
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 151/2022 and I.A. 2085/2022(Section 151 CPC for
                                exemption)

                                STAR WIRE (INDIA) LTD.                         ..... Petitioner
                                              Through           Mr. Sidharth Joshi, Adv.

                                                   versus

                                UNITED INDIA INSURANCE CO. LTD.        ..... Respondent
                                                  Through
                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                            ORDER

% 07.02.2022 (By video conference on account of COVID-19)

1. An adjournment is sought on the ground of personal difficulty of arguing counsel.

2. Renotify on 21st April, 2021.

C. HARI SHANKAR, J FEBRUARY 7, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:11.02.2022 20:05:45