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State of West Bengal - Section

Section 65A in Kolkata Municipal Corporation Building Rules, 2009

65A. Minimum open spaces with respect to heritage building and / or land having water body.

- In case of heritage building and/or land having water body, Mayor-in-Council may allow, on the recommendation of Municipal Building Committee, necessary relaxation in respect of front, sides and rear spaces keeping sufficient open space available for movement of Fire and Emergency vehicles upto the satisfaction of West Bengal Fire & Emergency Services provided that the existing Heritage Building or Water Body or both taken together occupy at least 25% of the land area.