Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 532] [Entire Act] State of Odisha - Subsection Section 532(5) in Orissa Municipal Rules, 1953 (5)No person who constructs, reconstructs or alters or adds to building shall diminish the open space required under these sub-rules.
