Supreme Court - Daily Orders
Paras Kumar Jain vs State Of Rajasthan on 20 October, 2021
Bench: Sanjay Kishan Kaul, M.M. Sundresh
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ITEM NO.12+40+42 Court 6 (Video Conferencing) SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Item No.12
Petition(s) for Special Leave to Appeal (C) No(s). 16042/2021
(Arising out of impugned final judgment and order dated 13-07-2021
in DBCWP No. 6664/2021 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PARAS KUMAR JAIN Petitioner(s)
VERSUS
STATE OF RAJASTHAN & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.129937/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.129938/2021-EXEMPTION FROM
FILING O.T. )
Item No.40
SLP (C) No(s). 16447/2021
(FOR ADMISSION and I.R. and IA No.131846/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.131847/2021-EXEMPTION FROM
FILING O.T...........[TO BE TAKEN UP ALONG WITH ITEM NO. 12 I.E
SLP(C) No. 16042/2021] )
Item No.42
SLP (C) No(s). 16529/2021
(FOR ADMISSION and I.R. and IA No.132668/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.132671/2021-EXEMPTION FROM
FILING O.T...... [TO BE TAKEN UP ALONG WITH ITEM NO. 40 I.E. SLP(C)
No. 16447/2021] )
Date : 20-10-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE M.M. SUNDRESH
Signature Not Verified
For Petitioner(s)
Digitally signed by
Charanjeet kaur
Date: 2021.10.20
Mr. Kumar Vaibhaw, Adv.
16:07:23 IST
Reason: Mr. R.K. Daga, Adv.
Mr. Prashant Daga, Adv.
Ms. Devina Sehgal, AOR
Mr. Uday S. Bhanu, Adv.
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For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After some arguments, learned counsel for the petitioner seeks to withdraw the petitions.
The Special Leave Petitions are dismissed as withdrawn. Needless to say that the enquiry will proceed in an expedient manner.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)