Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(2) in Assistant Inspector of Motor Vehicles Class III (Departmental Examination) Rules, 2015 (2)Answers in Paper IV shall be required to be written in English or Gujarati, as per the instructions given in the question paper.
