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[Cites 0, Cited by 0] [Section 304] [Entire Act]

State of Jharkhand - Subsection

Section 304(c) in Criminal Court Rules of the High Court of Judicature at Patna

(c)In each of the Registers of Deposit Receipts prescribed by rule 299, a plus and minus memorandum must be drawn up at the end of the month's entries in the following terms:-