Section 31 in The Calcutta Hackney-Carriage Act, 1919
31. Application of certain provisions relating to hackney-carriages to horses. -
All the provisions of this Act in any way relating to the renewing, producing, using, or taking possession of plates affixed to hackney-carriages shall, in like manner and so far as the same may reasonably be applied, be applicable to the marks of identification attached or applied to horses.
