Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Entire Act] Union of India - Section Section 65 in The Trade Marks Act, 1999 65. Regulations to be open to inspection.— The regulations referred to in sub-section(1)of section 63 shall be open to public inspection in the same way as the register as provided in section 148.
