I(we)1 ..beingthe applicant for the registration of a trade mark under No . in class .herebysubmit a sum of Rs ..being the excess space fee at the rate of Rs.10 percharacter in excess of the 500 character allowed under sub-rule 16 of rule 25I(we)state the total number of excess character under the aforesaid applicationis .All communications relating to thisapplication may be sent to the following address in India:-Datedthis .day of ..20
