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[Cites 0, Cited by 0] [Section 349(8)] [Section 349] [Entire Act]

State of Tamilnadu - Subsection

Section 349(8)(a) in Chennai City Municipal Corporation Act, 1919

(a)for the laying out of streets, and for determining the information and plans to be submitted with applications for permission to lay out streets; and regulating the level and width of public streets and the height of buildings abutting thereon;