Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in The Itki Tuberculosis Sanatorium (Regulation of Buildings) Rules, 1953 15. An adjourned meeting, being a continuation of the original meeting, shall not require any fresh notice.
