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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(2)(xviii) in Haryana Pond and Waste Water Management Authority Act, 2018

(xviii)the manner to release or receive funds from any other department or any other organization of Government for implementation of scheme or programme as a deposit work;