Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 79] [Entire Act] Union of India - Subsection Section 79(e) in The Electricity (Supply) Act, 1948 (e)the making of advances to licensees by the Board under section 23 and the manner of repayment of such advances;
