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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(a) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(a)Liabilities to meet award of arbitration or for compliance of order or directions of any statutory authority, or order or decree of any court of law;