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State of Uttar Pradesh - Section

Section 203 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

203. Rest Shelters.

- The employer shall ensure at a construction site of a building or other construction work that where building workers are employed in a compressed air environment in a tunnel work and are required to remain at the work site for one hour or more after de-compression from pressure exceeding one bar adequate and suitable rest-shelter facilities are provided for such building workers to rest.