Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(d) in The Prevention of Food Adulteration Rules, 1955 (d)to investigate any complaint which may be made to him in writing in respect of any contravention of the provisions of the Act or rules framed thereunder;
