Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Uttar Pradesh - Subsection Section 47(1) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978 (1)All wood or timber, when sold by the Forest Department under Rule 46, shall be marked with the departmental sale mark.
