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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Lalit Sharma & Anr. vs . Secretary Cooperation & Ors. on 15 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Lalit Sharma & Anr. vs. Secretary Cooperation & Ors.

CWP No. 1439 of 2019 15.03.2022 Present: Mr. Atul Jhingan, Advocate, for the petitioner.

.

Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs. with Mr. Bhupinder Thakur and Mr. Yudhbir Thakur, Dy. A.G., for respondents-State.

Mr. K. D. Sood, Sr. Advocate with Mr. Surinder Saklani, Advocate, for respondent no. 3.

As prayed for, list on 02.04.2022.

(Tarlok Singh Chauhan) r Judge (Chander Bhusan Barowalia) Judge March 15, 2022 (sanjeev) ::: Downloaded on - 15/03/2022 20:14:05 :::CIS