Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 554] [Entire Act] State of Odisha - Subsection Section 554(2) in Orissa Municipal Rules, 1953 (2)The disposal of sewerage outside the town should be made in consultation with the Municipal Health Officer so that in deciding the disposal care should be taken to see it is from hazards to public health.
