Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(1)(i) in Andhra Pradesh Capital Region Development Authority Act, 2014

(i)integrating various routes of public transport and issues of combined ticketing, feeder services, etc; as suggested by the Authority;