Himachal Pradesh High Court
Sanjay Kumar vs . Vijay Kumar & Ors. on 21 April, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Sanjay Kumar vs. Vijay Kumar & Ors.
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CMPMO No. 166 of 2021 21.04.2022 Present: Mr. Ajit Sharma, Advocate, for the petitioner.
Mr. Janesh Gupta, Advocate, for the respondents.
Learned vice counsel appearing on behalf of the petitioner prays for an adjournment on the ground that the original counsel is out of station. Prayer allowed, as not opposed. List after four weeks.
(Chander Bhusan Barowalia) Judge 21st April, 2022 (himani) ::: Downloaded on - 22/04/2022 20:06:55 :::CIS