Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Sanjay Kumar vs . Vijay Kumar & Ors. on 21 April, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Sanjay Kumar vs. Vijay Kumar & Ors.

.

CMPMO No. 166 of 2021 21.04.2022 Present: Mr. Ajit Sharma, Advocate, for the petitioner.

Mr. Janesh Gupta, Advocate, for the respondents.

Learned vice counsel appearing on behalf of the petitioner prays for an adjournment on the ground that the original counsel is out of station. Prayer allowed, as not opposed. List after four weeks.

(Chander Bhusan Barowalia) Judge 21st April, 2022 (himani) ::: Downloaded on - 22/04/2022 20:06:55 :::CIS