Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Andhra Pradesh - Subsection Section 50(1) in Hyderabad Metropolitan Development Authority Act, 2008 (1)The Metropolitan Development Authority shall furnish to the Government such reports, returns, records and other information as the Government may, from time-to-time require.
