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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(i) in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012

(i)"Staff of Department of Collegiate Education" means Principal, teaching staff or non-teaching staff of the Department of Collegiate Education".