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State of Tamilnadu - Section

Section 22 in The Madurai Corporation Services (Discipline and Appeal) Rules, 1975

22. Savings.

- Nothing in these rules shall operate to deprive any member of the service of any right of appeal which he would have had if these rules had not been made, in respect of any order passed before under these rules and rule 14 shall apply as if there appeal were against an order appealed under these rules.