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Income Tax Appellate Tribunal - Ahmedabad

Shri Vijay Jethalal Shah,, Mumbai vs The Acit, Central Circle-1,, Surat on 24 April, 2017

              IN THE INCOME TAX APPELLATE TRIBUNAL
                         CAMP AT SURAT

         BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER
                            AND
          SHRI AMARJIT SINGH, ACCOUNTANT MEMBER

          आयकर (एस एस) अपील सं./ IT(SS)A No. 223/Ahd/2014
                                  /Asstt. Year: 2008-09
     Vijay Jethalal Shah,               Vs. ACIT,
     Block No.155, Bldg. No.3,              Central Circle-1,
     Samrat Ashok Apartment,                Surat
     R.R. Thakkar Marg,
     Walkeshwar, Mumbai-40006
     PAN : ARYPS 5822 M
               / (Appellant)                        / (Respondent)
     Assessee by         :              Mr. K. K. Shah
                                        (withdrawal application)
     Revenue by          :              Mr. S.T. Bidari, CIT-DR

        सुनवाई           /Date of Hearing      :    24/04/2017
        घोषणा            /Date of Pronouncement:   24/04/2017
                               आदे श/O R D E R

PER RAJPAL YADAV, JUDICIAL MEMBER:

This appeal by the assessee is directed against the order of the Ld. Commissioner of Income-tax (Appeals)-II, Ahmedabad dated 04.03.2014 for the Assessment Year 2008-09, arising out of order under Section 271(1)(b) of the Income-tax Act, 1961 framed by ACIT, Central Circle-1, Surat on 29.07.2013.

2. At the time of hearing, it is observed that the ld. Authorized Representative for the assessee has filed a letter dated 18.04.2017 seeking permission for withdrawal of the appeal. The ld. Departmental Representative had no objection to the withdrawal of the appeal of the IT(SS)A No. 223/Ahd/2014 Vijay Jethalal Shah vs. ACIT AY : 2008-09 2 assessee. Therefore, in view of the aforesaid letter submitted by the ld. Authorized Representative, the appeal of the assessee is dismissed as withdrawn.

3. In the result, the appeal filed by the assessee is dismissed as withdrawn.

Order pronounced in the Court on 24th April, 2017 at Camp Surat.

         Sd/-                                                            Sd/-

(AMARJIT SINGH)                                                  (RAJPAL YADAV)
ACCOUNTANT MEMBER                                              JUDICIAL MEMBER
Surat; Dated 24/04/2017
*bt
आदे श                     /Copy of the Order forwarded to :
1.              / The Appellant
2.          / The Respondent.
3.             आयकर            / Concerned CIT
4.      आयकर          (अपील) / The CIT(A)
5.                      , आयकर                   / DR, ITAT,
6.        फाईल / Guard file.

                                                                  आदे शानुसार/ BY ORDER,
TRUE COPY

उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकर , अहमदाबाद / ITAT, Ahmedabad