Section 23(5)(a) in Statute of the Indian Institute of Engineering Science and Technology, Shibpur Statute, 2017

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Union of India - Subsection

Section 23(5)(a) in Statute of the Indian Institute of Engineering Science and Technology, Shibpur Statute, 2017

(a)The qualification and other terms and conditions of appointment of Academic Staff (excluding Director), or promotion shall be as specified in Schedule 'E' and the Selection Committee for making recommendations for appointment of Academic Staff (excluding Director) shall consist of the following members, namely:

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Union of India - Subsection

Section 23(5)(a) in Statute of the Indian Institute of Engineering Science and Technology, Shibpur Statute, 2017