Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Bihar - Subsection Section 17(d) in Bye-Laws for the State Board of Digamber Jain Religious Trusts (d)to authorise the Superintendent or any member, officer or servant of the Board to inspect the property and the office of any religious trust;
