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[Cites 0, Cited by 0] [Section 259(2)] [Section 259] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 259(2)(b) in Arunachal Pradesh Municipal Act, 2007

(b)the salary and allowances and the other terms and conditions of service of the Secretary and the other officers and other employees under sub-section (3) of section 237;