- Every transfer of ownership shall be duly notified to the Commissioners' Boat Surveyor by a letter accompanied by the boat license, the instrument of transfer, and the certificate of registry on which the said Surveyor will make a suitable endorsement. Before making such endorsement, the Boat Surveyor shall satisfy himself that all charges due to the Commissioners have been paid and if he finds that any such charge is outstanding, he shall refuse to make the endorsement until all the charges have been paid and a full discharge, therefore, is produce before him.
