Section 9 in The Insurance Regulatory And Development Authority (Conditions Of Service Of Officers And Other Employees) Regulations, 2000
9. Seniority of officers and other employees .-(1) An officer and other employee confirmed in the service of the authority shall ordinarily rank for seniority in his grade according to his date of confirmation in the grade.
(2)An officer and other employee on probation shall ordinarily rank for seniority among the officers and other employees selected alongwith him in the same batch according to the ranking assigned to him at the time of his selection.
