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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(9) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(9)to take suitable action expeditiously on the audit report and report the action taken to the Executive Council to facilitate the Executive Council to lake suitable action as required by sub-section (3) of section 55.