Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 14 in The Rajasthan Brewery Rules, 1972

14. Residential quarters for Excise Supervisory Staff to be provided by the Brewer.

- The brewer shall also provide rent free residential quarters to the satisfaction of the Excise Commissioner for the Government Excise Establishment posted to the brewery.